Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(19) in The Coal Mines Regulations, 2011

(19)At all places where tubs are coupled or uncoupled, there shall be a clear space of not less than one metre-
(a)between, the tubs and one side of the roadway; and
(b)where there are two or more tracks also between the adjacent tracks.