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Allahabad High Court

C/M Digamber Jain Girls Inter College, ... vs State Of U.P. And 2 Others on 22 October, 2019

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 16673 of 2019
 

 
Petitioner :- C/M Digamber Jain Girls Inter College, Meerut And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Samarath Singh,Hritudhwaj Pratap Sahi,Sankalp Narain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.
 

Heard Shri Samarath Singh, learned counsel for the petitioners and learned Standing Counsel for the State-respondents.

By means of this writ petition the petitioner no. 1, which is a Committee of Management of an aided minority intermediate college, is seeking permission to fill up Class-III post by direct recruitment.

It is submitted that there are three posts of Class-III in the institution and two posts have already been filled by promotion and for one post the petitioners claimed direct recruitment and have forwarded the papers for permission from Education Authorities, but no permission has been granted so far.

It is submitted that the incumbent holding the post of Head Clerk, i.e. Abhishek Jain was initially promoted from Class-IV post to Class-III and thereafter he has been promoted to Head Clerk and another post, i.e of Assistant Clerk, is being occupied by one Smt. Saroj Punetha who was also promoted from Class-IV post to Class-III. Therefore, the one remaining post has to be filled by direct recruitment for which papers have been forwarded.

The writ petition is disposed of with the observation that the D.I.O.S. (respondent no. 3) will verify whether the post, which is to be filled, falls under the reserved category or not and, thereafter proceed further in accordance with law as provided under Regulation 101 of Chapter III of the regulations framed under the U.P. Intermediate Act, 1921. The said action shall be taken by the D.I.O.S., as far as possible, within a month from the date a certified copy of this order is presented before it.

Order Date :- 22.10.2019 Sunil Kr. Gupta