Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] Union of India - Subsection Section 105(e) in The Indo-Tibetan Border Police Force Act, 1992 (e)with anyone of the offences specified in clauses (a), (b), (c) and (d ) of section 33 may be found guilty of any other of these offences with which he might have been charged;
