Patna High Court - Orders
The State Bank Of India vs M/S Purnea Cold Storage on 17 July, 2013
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1743 of 2012
In
Civil Writ Jurisdiction Case No. 8746 of 2012
With
Interlocutory Application No. 7296 of 2012
And
Interlocutory Application No. 4696 of 2013
In
Letters Patent Appeal No.1743 of 2012
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The State Bank of India .... .... Appellant/s
Versus
M/S Purnea Cold Storage .... .... Respondent/s
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Appearance :
For the Appellant : Mr. Vinod Kanth, Senior Advocate
Mr. Sanju Kumar, Advocate
Mr. Anjani Kumar Mishra, Advocate
For the Respondents : Mr. Arbind Kumar Jha, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
6 17-07-2013Re. Interlocutory Application No. 7296 of 2012.
Delay of one day occurred in filing the Letters Patent Appeal is condoned.
Interlocutory Application stands disposed of. Re. Letters Patent Appeal No. 1743 of 2012. Heard.
2 Patna High Court LPA No.1743 of 2012 (6) dt.17-07-2013 2/2Order is reserved.
Re. Interlocutory Application No. 4696 of 2013. Pending this Appeal, there shall be ad interim stay of the operation and implementation of the impugned judgment and order dated 27th August 2012 passed by the learned single Judge in C.W.J.C. No. 8746 of 2012.
Interlocutory Application stands disposed of.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Sanjeet/-