Calcutta High Court
The Board Of Trustees For The Port Of ... vs German Express Shipping Agency India on 21 January, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APO 223 OF 2011
WITH
WP 911 of 2005
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
Versus
GERMAN EXPRESS SHIPPING AGENCY INDIA
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 21st January, 2014.
Mr.N.Sengupta, Advocate
...for Appellant
Mr.A.Sinha, Advocate
...for Respondent
The Court :- It is submitted by the learned Counsel on behalf of the appellant that paper book has already been filed in the department and the appeal has wrongly been listed by the Appeal Section.
Accordingly, the Appeal Section is directed to place the appeal in the list under Chapter XXXI Rule 22 of the Original Side Rules only after proper verification.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.
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