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[Cites 0, Cited by 0] [Section 215(4)] [Section 215] [Entire Act]

State of Odisha - Subsection

Section 215(4)(g) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(g)If a member finds that he has voted by mistake in the wrong Lobby, he may be allowed to correct his mistake provided he brings it to the notice of the Speaker before the result of the Division is announced.