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State of Tamilnadu - Section

Section 9 in Tamil Nadu Sandalwood Transit Rules, 1967

9. Exemption of small quantities of sandalwood carried by a bona fide traveller by ryots for their own use.

- Nothing contained in these rules shall apply to -
(a)sandalwood not exceeding 5 kilograms in weight carried by any bona fide traveller or under his authority for his personal use, or
(b)sandalwood cut and carried by a ryot for his own personal use from the growing on the patta lands of the said ryots of or any neighbouring ryot from whom title to such sandalwood is derived and provided that he obtains a certificate of title from village munsif and that the quantity cut and carried on each occasion does not exceed 5 kilograms in weight.