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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(c) in Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979

(c)The salary cheque or Bank draft shall be superscribed "not payable before the last working day of the month or before a fixed date" which shall not be a day earlier than the day previous to the last working day if the last working day is a Saturday or "not payable before the first proximo", as the case may be, and it shall be despatched to the Member or the Bank as the case may be about 25th of every month to which the salary relates.