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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Haryana - Subsection

Section 202(1)(h) in The Haryana Municipal Act, 1973

(h)the materials and method of construction to be used for godowns intended for the storage of foodgrains in excess of fifty mounds, in order to render them rat-proof;