Karnataka High Court
Union Bank Of India vs K Sathish Chandra Shetty on 21 July, 2008
Author: H.G.Ramesh
Bench: H.G.Ramesh
W.P.NO. 13062/2006
IN THE HIGH OOURT OF KARIATAKA A1' SAHGALORE
DATED THIS 'H13 21" DAY 0!' JULY 20%
BEFORE
'rim nonrnm IKRJUSTICE 3.9. "
BETWEEN :
UNION BANK OF INDIA
HAVING rrs HEAD OFFICE A'?
{man BANK BHAVAN
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NARIMAN Po1m',MuMBA1 -5430 _ .' V
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KASTURBA ROAD '
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REPESENTEDBY
SENIOR MANAC~ER'HR..M;-- " .j «_ " »
SRIM R sAM:=>H'r1~z_; . PE'I'1'I'iONER
(BY SR1 SDMKSH:éIKAi§::'fAD§?'.*»§§OR
M/S syn. gusrJR?H¥._5ssc~gm1fEs)
AND:
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, é ._M£'.JEE1..A comm
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* . MANGALQRE ~-- 575 002
-2 é§s.<3:s§frA"N41* LABOUR COMMISSIONER -- CENTRAL
MANGAI..()RE 85 CONTROLLING _AU"l'HORI'i'Y
" VUNDER PAYMENT OF GRATUFIY ACT
'REGIONAL LABOUR COMMISSIONER (CENTRAL)
; SI-{RAM SADAN, YES!-IWANTHPUR
T INBUSTRXAL SUBURB, 21'" STAGE
GORGUNTEPALYA,
TUMKUR ROAD
Vi.P.NO. 1306212006
BANGALORE - 560 022 RESPONDENTS
(BY SR1 G K V MURPHY FOR R1;
SR1 M V CHANDRASHEKARA REDDY FOR R2 & R3) TI-HS WP FILED UNDER AR'1'ICLES 226 8: ~e1~e% coxsmvmon ow INDIA PRAYING TO QUASH AND ssfrr ASZIJE % -- THE om»;-:2 m.1,s.2oo4 PASSED BY THE R2 e'r.A_ia*-rmxg-D AND ORDER D'I'.29.6.2006 PASSED BY R3'A'F- "
THIS WP COMING on FOR :°REL11viA:NA:§éY'e~HEARzr£{§' inf GROUP THIS DAY, THE COURT A. "
Sri. Somashekar, for the petitioner - jfiof and Sr}. G.K.V.Murthy, K for respondent Shctty, jointly submit disposed of by direcfing & 3 herein to pay
Rs.36,3.1--.l[~ no.1 (mt of the amount of 1V,f1<.¥a,9:*?'Q4I';..A;'icpos1« by the petitioner-bank with & 3 and the balance amount of %Rs.s8;359;;ee;ey be directed to be refunded to the 1 bank, In the light of the above joint sfihmiseion, I make the following order:
Respondent Nc-s.2 8; 3 are directed to pay Rs.36,1ll/~ to rcspo W01 -- Sri. K. W.P.NO.1306Q/2006 Sathish Chandra Shetty out of the amount of Rs.l,24,970/- deposited with them by the petitioner---bank; the ' _ amount of Rs.88,859/- shall be to the pet'1fioner--bank,' [ii] the aforesaid' paymentand made to the month from the date ofacopy ofthis K ' The writ; pctltm' Tn stain-,d'. above terms in modfif é _'.pf.1;he herein.
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