Supreme Court - Daily Orders
Manohar Lal Jat vs The State Of Rajasthan on 24 January, 2020
Bench: Indira Banerjee, S. Ravindra Bhat
ITEM NO.301 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26669-26670/2018
(Arising out of impugned final judgment and order dated 23-04-2018
in DBSAW No. 1053/2017 23-04-2018 in DBSAW No. 1250/2017 passed by
the High Court of Judicature for Rajasthan at Jaipur)
MANOHAR LAL JAT & ORS. ETC. PETITIONER(S)
VERSUS
THE STATE OF RAJASTHAN & ORS. ETC. RESPONDENT(S)
(IA No. 187457/2019 - EXEMPTION FROM FILING O.T.
IA No. 125607/2018 - EXEMPTION FROM FILING O.T.
IA No. 186530/2019 - INTERVENTION/IMPLEADMENT
IA No. 187454/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA
125607/2018,186530/2019,187454/2019,187457/2019)
WITH
SLP(C) No. 26671/2018 (XV)
( FOR EXEMPTION FROM FILING O.T. ON IA 125142/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
77398/2019
FOR EXEMPTION FROM FILING O.T. ON IA 77402/2019
IA No. 77402/2019 - EXEMPTION FROM FILING O.T.
IA No. 125142/2018 - EXEMPTION FROM FILING O.T.
IA No. 77398/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 24-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Ms. Aishwarya Bhati,Sr.Adv.
Ms. Oorjasvi Goswami,Adv.
Ms. Chitrangda R.,Adv.
Mr. Nithin Chaudhary P.,Adv.
Ms. Kirti K.,Adv.
Celeste Agarwal,Adv.
Signature Not Verified
Mr. Gp. Capt. Karan Singh Bhati, AOR
Digitally signed by
NARENDRA PRASAD
Date: 2020.01.24
17:19:32 IST
Reason: Mr. Prashant Bhushan, AOR
Mr. Devesh Kumar Agnihotri,Adv.
1
For Respondent(s)
Mr. S.K. Keshote,Sr.Adv.
Mr. Rishi Matoliya, AOR
Mr. Vivek Gupta,Adv.
Dr. Manish Singhvi,Sr.Adv.
Mr. Shailja Nanda Mishra,Adv.
Mr. Arpit Parkash,Adv.
Mr. D.K. Devesh,Adv.
Mr. Milind Kumar, AOR
Dr. Manish Singhvi,Sr.Adv.
Mr. Shailja Nanda Mishra,Adv.
Mr. Arpit Parkash,Adv.
Mr. Irshad Ahmad, AOR
Mr. R. Venktramani,Sr.Adv.
Mr. Devvrat, AOR
Mr. Abhijit Banerjee,Adv.
Ms. Swati Setia,Adv.
Mr. Yash Raj Bundela,Adv.
Mr. Praveen Vignesh,Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
Gunjan Kumar,Adv.
Mr. P. Srinivasan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties at length. Hearing concluded.
Judgment reserved.
Written submission, if any, be filed by 27.01.2020.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER 2