Section 2(3)(ii) in The Army And Air Force (Disposal Of Private Property) Act, 1950

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Union of India - Subsection

Section 2(3)(ii) in The Army And Air Force (Disposal Of Private Property) Act, 1950

(ii)in relation to any person subject to the Air Force Act, 1950, moneys due as air force debts, namely, sums due in respect of or of any advance in respect of--

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Union of India - Subsection

Section 2(3)(ii) in The Army And Air Force (Disposal Of Private Property) Act, 1950