Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Bhairav Grah Nirman Sahakari Samiti Ltd vs Income Tax Officer on 17 October, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D. B. Civil Writ Petition No. 15175/2022

                                   Bhairav Grah Nirman Sahakari Samiti Ltd.
                                                                                                       ----Petitioner
                                                                       Versus
                                   Income Tax Officer & Another
                                                                                                    ----Respondents

For Petitioner : Ms. Apeksha Bapna Advocate on behalf of Mr. Siddharth Ranka Advocate.

For Respondent No. : Mr. Bhaskar Agarwal Advocate on 1 behalf of Mrs. Parinitoo Jain Advocate. HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 17/10/2022 Heard.

Issue notice to respondents.

Mr. Bhaskar Agarwal, learned counsel appearing on behalf of Mrs. Parinitoo Jain, learned counsel enters appearance and takes notice on behalf of Respondent No. 1.

Let copy of petition along with annexures be supplied to Mrs. Parinitoo Jain, learned counsel for Respondent No. 1 within three days.

Notice may now be issued to Respondent No. 2 on payment of P.F. within three days, returnable within two weeks.

List this matter after two weeks for consideration. (VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J MANOJ NARWANI /16 (Downloaded on 21/10/2022 at 09:41:25 PM) Powered by TCPDF (www.tcpdf.org)