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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(h) in The Haryana State Legislature (Prevention of Disqualification) Act, 1974

(h)chairman of an Improvement Trust constituted under the Punjab Town Improvement Act, 1922 (Punjab Act 4 of 1922), and the Chairman of the Haryana State Agricultural Marketing Board constituted under Section 3 of the Punjab Agricultural Produce Markets Act, 1961 (Punjab Act 23 of 1961);