Manipur High Court
State Of Manipur & Anr vs National Human Rights Commission ... on 23 July, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
by LAISHRAM
M DHAKESHORI
DHAKESH DEVI
Date: 2024.07.23
ORI DEVI 17:05:26 +05'30'
Item No. 30
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 201 of 2023
State of Manipur & anr. ...Petitioner/s
Vs.
National Human Rights Commission (NHRC) & anr.
...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 23.07.2024 Mr. M. Devananda, learned Addl. AG assisted by Ms. Jyotsana, learned counsel appearing for the petitioner seeks two weeks' further time for filing rejoinder affidavit. On the other hand, Mr. Serto T. Kom, learned counsel appearing for the respondents prays for listing this case for final hearing.
In view of the submission made above, list this case for final hearing on 02.09.2024.
In the meantime, parties are at liberty to exchange their affidavits if so advised.
Earlier interim order shall continue till the next date.
JUDGE Dhakeshori Page 1 of 1