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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Mizoram - Subsection

Section 92(4) in Mizoram Cooperative Societies Act, 2006

(4)The inspection ordered or directed shall be completed within a period specified in the order or direction and in any case such period shall not exceed ninety days from the date of order or direction of such inspection.