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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(1)(c) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(c)the specific point or points on which the inquiry or inspection is to be made, the period within which the inquiry or inspection is to be completed and report submitted to the Registrar.