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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in Paradip Port Harbour Craft Rules 1967

(4)If any owner employs such tindal contrary to the directions of the Deputy Conservator, given under clause (b) of sub-rule (3), the Deputy Conservator, may cancel all or any of the licences held by the said owner.