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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(2) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(2)Upon notice of the order, such disbursing officer shall so deposit the amount due under the order, or the monthly instalments, as the case may be, in the manner specified above.