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State of Assam - Section

Section 26 in Assam Science & Technology University Act, 2009

26. Finance Committee.

- There shall be a Finance Committee of the University considering of the following members, namely, -
(i)
(sic)
(ii)two members elected by the Court from (sic) members,
(iii)two members elected by the Executive Council (sic) amongst its members, and
(iv)two members to be nominated by the State Government from the Finance and other from the Education Department