Bombay High Court
Shamim Ara Zahirauddin Khatib And ... vs The State Of Maharashtra And Another on 11 September, 2025
Author: Manish Pitale
Bench: Manish Pitale
DPT
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
Matters adjourned due to paucity of time
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Mr. A. B. Girase, Government Pleader, for Respondent/State
Mr. S. K. Tambe, Addl. Government Pleader, for Respondent/State.
Mr. A. R. Kale, Addl. Government Pleader for Respondent/State.
Mr. S. P. Sonpawale, AGP for Respondent/State.
Mr. V. M. Kagne, AGP for Respondent/State.
Mr. R. K. Ingole, AGP for Respondent/State.
Ms. Neha B. Kamble, AGP for Respondent/State.
Mrs. P. V. Diggikar, AGP for Respondent/State
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CORAM : MANISH PITALE AND
Y. G. KHOBRAGADE, JJ.
DATE : 11th SEPTEMBER, 2025.
P. C. :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
Matters Date 988 WRIT PETITION NO. 450 OF 2019 989 WRIT PETITION NO. 4726 OF 2019 990 WRIT PETITION NO. 12136 OF 2019 991 WRIT PETITION NO. 12420 OF 2019 992 WRIT PETITION NO. 13607 OF 2019 03.12.2025 993 WRIT PETITION NO. 14365 OF 2019 in 'urgent admission' 994 WRIT PETITION NO. 5805 OF 2021 category 996 WRIT PETITION NO. 7042 OF 2021
WITH WRIT PETITION NO. 6541 OF 2021 997 WRIT PETITION NO. 7484 OF 2021 998 WRIT PETITION NO. 12581 OF 2021 999 WRIT PETITION NO. 13742 OF 2021 04.12.2025 1000 WRIT PETITION NO. 141 OF 2023 in 'urgent admission' 1001 WRIT PETITION NO. 158 OF 2023 category Page 1 of 5 DPT 1002 WRIT PETITION NO. 1687 OF 2023 1003 WRIT PETITION NO. 4321 OF 2023 1004 WRIT PETITION NO. 4655 OF 2023 04.12.2025 1005 WRIT PETITION NO. 4758 OF 2023 in 'urgent admission' 1006 WRIT PETITION NO. 5235 OF 2023 category 1007 WRIT PETITION NO. 11361 OF 2023 1008 WRIT PETITION NO. 11409 OF 2023 1009 WRIT PETITION NO. 12867 OF 2023 1010 WRIT PETITION NO. 13843 OF 2023 1012 WRIT PETITION NO. 15637 OF 2023 1013 WRIT PETITION NO. 305 OF 2025 1014 WRIT PETITION NO. 563 OF 2025 WITH CA NO. 2590 OF 2025 05.12.2025 IN WP/563/2025 in 'urgent admission' WITH CA NO. 7200 OF 2025 category IN WP/563/2025 1015 WRIT PETITION NO. 1173 OF 2025 1017 WRIT PETITION NO. 1316 OF 2025 1018 WRIT PETITION NO. 1317 OF 2025 1019 WRIT PETITION NO. 1447 OF 2025 1020 WRIT PETITION NO. 2023 OF 2025 1022 WRIT PETITION NO. 4186 OF 2025 08.12.2025 1023 WRIT PETITION NO. 4371 OF 2025 in 'urgent admission' 1024 WRIT PETITION NO. 4412 OF 2025 category 1025 WRIT PETITION NO. 5239 OF 2025 1027 WRIT PETITION NO. 5400 OF 2025 1028 WRIT PETITION NO. 6086 OF 2025 1029 WRIT PETITION NO. 6231 OF 2025 09.12.2025 1030 WRIT PETITION NO. 6617 OF 2025 in 'urgent admission' WITH CA NO. 5667 OF 2025 category IN WP/6617/2025 1031 WRIT PETITION NO. 6658 OF 2025 1032 WRIT PETITION NO. 6956 OF 2025 1033 WRIT PETITION NO. 7493 OF 2025 1034 PIL NO. 54 OF 2022 10.12.2025 WITH CA NO. 7295 OF 2025 in 'urgent admission' IN PIL/54/2022 category 1035 PIL NO. 14 OF 2024 1036 PIL NO. 64 OF 2024 1037 CRIMINAL APPLICATION NO. 1052 / 2025 09.10.2025 1038 CRIMINAL PIL NO. 12 OF 2020 in 'urgent admission' category Page 2 of 5 DPT 1039 WRIT PETITION NO. 412 OF 2021 WITH WRIT PETITION NO. 3507 OF 2020 1040 WRIT PETITION NO. 1819 OF 2021 1041 WRIT PETITION NO. 3248 OF 2021 11.12.2025 1042 WRIT PETITION NO. 5192 OF 2021 in 'due admission' 1043 WRIT PETITION NO. 5273 OF 2021 category 1044 WRIT PETITION NO. 6944 OF 2021 1045 WRIT PETITION NO. 7703 OF 2021 1046 WRIT PETITION NO. 11344 OF 2023 1047 WRIT PETITION NO. 4205 OF 2025 1057 WRIT PETITION NO. 5565 OF 2025 1058 WRIT PETITION NO. 6795 OF 2025 1059 WRIT PETITION NO. 8439 OF 2025 1060 WRIT PETITION NO. 8930 OF 2025 1061 WRIT PETITION NO. 8933 OF 2025 12.12.2025 1062 WRIT PETITION NO. 8945 OF 2025 in 'due admission' 1063 WRIT PETITION NO. 8946 OF 2025 category 1064 WRIT PETITION NO. 8959 OF 2025 1065 WRIT PETITION NO. 8980 OF 2025 1066 SUO MOTO (WP) NO. 1 OF 2019 1067 PIL NO. 148 OF 2013 1068 PIL NO. 8 OF 2020 1069 PIL NO. 19 OF 2022 1070 PIL NO. 55 OF 2022 1071 PIL NO. 23 OF 2024 WITH CA NO. 2189 OF 2025 IN PIL/23/2024 15.12.2025 WITH CA NO. 8611 OF 2024 in 'due admission' IN PIL/23/2024 category 1072 PIL NO. 37 OF 2024 1073 PIL NO. 48 OF 2024 1074 PIL NO. 54 OF 2024 1075 PIL NO. 63 OF 2024 WITH CA NO. 10687 OF 2024 IN PIL/63/2024 1077 CRIMINAL APPLICATION NO. 268 OF 2025 1078 CRIMINAL APPLICATION NO. 401 OF 2025 1079 CRIMINAL APPLICATION NO. 772 OF 2025 1080 CRIMINAL APPLICATION NO. 791 OF 2025 10.10.2025 1081 CRIMINAL APPLICATION NO. 859 OF 2025 in 'due admission' 1082 CRIMINAL APPLICATION NO. 872 OF 2025 category 1083 CRIMINAL APPLICATION NO. 931 OF 2025 1084 CRIMINAL APPLICATION NO. 1027 / 2025 Page 3 of 5 DPT 1085 CRIMINAL APPLICATION NO. 1054 / 2025 10.10.2025 1086 CRIMINAL APPLICATION NO. 1117 / 2025 in 'due admission' WITH CRIMINAL APPLICATION NO. 804 / 2025 category 1087 CRIMINAL APPLICATION NO. 1262 / 2025 1088 CRIMINAL APPLICATION NO. 1332 / 2025 1089 CRIMINAL APPLICATION NO. 1444 / 2025 1090 CRIMINAL APPLICATION NO. 1506 / 2025 1091 CRIMINAL APPLICATION NO. 1595 / 2025 1092 CRIMINAL APPLICATION NO. 2184 / 2025 13.10.2025 1093 CRIMINAL APPLICATION NO. 2618 / 2025 in 'due admission' 1094 CRIMINAL APPLICATION NO. 2724 / 2025 category 1095 CRIMINAL APPLICATION NO. 2727 / 2025 1096 CRIMINAL APPLICATION NO. 2754 / 2025 1097 CRIMINAL APPLICATION NO. 2844 / 2025 1098 CRIMINAL APPLICATION NO. 2991 / 2025 1099 CIVIL APPLICATION NO. 3238 OF 2025 IN WP/2222/2025 WITH WRIT PETITION NO. 2222 OF 2025 1100 CIVIL APPLICATION NO. 8034 OF 2025 14.10.2025 IN PIL/22/2024 in 'due order' category WITH CA NO. 9816 OF 2025 IN PIL/22/2024 1101 PIL NO. 19 OF 2025 1102 WRIT PETITION NO. 3771 OF 2009 1103 LETTER PATENT APPEAL NO. 70 OF 2009 IN WP/5813/2008 WITH CA NO. 4655 OF 2009 IN LPA/70/2009 1104 LETTER PATENT APPEAL NO. 234 OF 2011 IN WP/3238/1992 WITH LPA NO. 230 OF 2011 06.11.2025 IN WP/3238/1992 in 'final hearing' WITH LPA NO. 231 OF 2011 category IN WP/1017/1995 WITH CA NO. 8680 OF 2011 IN LPA/230/2011 WITH CA NO. 9807 OF 2025 IN LPA/234/2011 WITH CA NO. 14197 OF 2017 IN LPA/234/2011 Page 4 of 5 DPT
2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.
3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.
4. Subject to the compliance of the above, ad-interim orders, if any passed earlier, would continue, until the next date. (Y. G. KHOBRAGADE, J.) (MANISH PITALE, J.) habeeb/-
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