Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iii) in The Carriage by Air Act, 1972 (iii)[ Montreal Convention means the Convention for the unification of certain rules for international carriage by air signed at Montreal on the 28th day of May, 1999; [Inserted by Act 28 of 2009, Section 3.]
