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State of Rajasthan - Section

Section 9 in The (Rajasthan) Garden Ground Rules, 1961

9.

The club members and visitors during their stay are not allowed to use foul or offensive language or behave or action in manner contrary to public decency or likely to cause breach of peace. Plucking of flowers or fruits from any plant or tree or damaging thereof is strictly forbidden. Defaulter shall render himself liable to fine at the discretion of the Superintendent Garden.