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State of Bihar - Section

Section 53 in Bihar Chaukidari Manual

53.

Two clear months before the first day of the year current in the Union, the panchayat shall meet and shall prepare a budget estimate of their requirements for the ensuing year in the following form:-
      Rs.
Pay ofdafadarat Rs. ... ...  
Lantern oil allowance at Rs. 0-50 p. ... ...  
Pay ofchaukidarsat Rs. ... ...  
Annual cost of equipment ofdafadarat Rs. ... ...  
Annual cost of uniform ofchaukidarsat Rs. ... ...  
Total ... ...  
Deduct assessment payable on resumed chakaran lands (if any) ... ...  
Balance ... ...  
Add 15 per cent of balance above to cover uncollected taxes ofdefaulters and commission on collections ... ...  
Total ... ...  
Deduct unexpended surplus of previous year ... ...  
Total amount to be raised by taxation during ... ...  
Signature of the panchayat