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State of Bihar - Section
Section 53 in Bihar Chaukidari Manual
53.
Two clear months before the first day of the year current in the Union, the panchayat shall meet and shall prepare a budget estimate of their requirements for the ensuing year in the following form:-| Rs. | |||
| Pay ofdafadarat Rs. | ... | ... | |
| Lantern oil allowance at Rs. 0-50 p. | ... | ... | |
| Pay ofchaukidarsat Rs. | ... | ... | |
| Annual cost of equipment ofdafadarat Rs. | ... | ... | |
| Annual cost of uniform ofchaukidarsat Rs. | ... | ... | |
| Total | ... | ... | |
| Deduct assessment payable on resumed chakaran lands (if any) | ... | ... | |
| Balance | ... | ... | |
| Add 15 per cent of balance above to cover uncollected taxes ofdefaulters and commission on collections | ... | ... | |
| Total | ... | ... | |
| Deduct unexpended surplus of previous year | ... | ... | |
| Total amount to be raised by taxation during | ... | ... |