Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 8 in Himalayiya University Act, 2019 8. No power to affiliate any institution. - The University shall have no power to affiliate any college or institution for conducting courses leading to award of its diplomas, degrees or other qualifications.
