Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 21 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~348 to 356
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID ..... Petitioner
Versus
JAWAHALAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7457/2018
ASHUTOSH KUMAR ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7484/2018
RUBINA SAIFE ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7485/2018
KOMAL MOHITE ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7487/2018
ASWATHI A. NAIR ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7488/2018
REYAZUL HAQUE ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7489/2018
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
ANWESHA CHAKRABORTY ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
AND
+ W.P.(C) 7887/2018
CHINTU KUMARI ..... Petitioner
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Present: Mr. Jawahar Raja and Mr. Archit
Krishna, Advs. for petitioner in item
no. 348.
Mr. Abhik Chimni, Mr. Lakshay Garg
and Mr. Animes Prusty, Advs. for
petitioner in item no. 349.
Ms. Ekta sharma and Mr. Ramakant
Sharma, Advs. for petitioners in item
Nos. 351 to 355.
Mr. Anshu Davar, Adv. for petitioner
in item no. 356.
Ms. Ginny J. Rautray, Mr. Samrat
Anand and Mr. Navdeep Singh, Advs.
for JNU.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 21.04.2022 Pleadings are complete. List these matters for hearing on September 14, 2022. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J APRIL 21, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59