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Delhi High Court - Orders

Umar Khalid vs Jawahalal Nehru University on 21 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~348 to 356
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 7406/2018
                                   UMAR KHALID                             ..... Petitioner
                                              Versus
                                   JAWAHALAL NEHRU UNIVERSITY              ..... Respondent
                              AND
                              +    W.P.(C) 7457/2018
                                   ASHUTOSH KUMAR                          ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7464/2018 & CM APPL. 28574/2018
                                   ANIRBAN BHATTACHARYA                    ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7484/2018
                                   RUBINA SAIFE                            ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7485/2018
                                   KOMAL MOHITE                            ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7487/2018
                                   ASWATHI A. NAIR                         ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7488/2018
                                   REYAZUL HAQUE                           ..... Petitioner
                                              versus
                                   JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                              AND
                              +    W.P.(C) 7489/2018


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
                                    ANWESHA CHAKRABORTY                                  ..... Petitioner
                                           versus
                                   JAWAHARLAL NEHRU UNIVERSITY                          ..... Respondent
                              AND
                              +   W.P.(C) 7887/2018
                                  CHINTU KUMARI                                    ..... Petitioner
                                             versus
                                  JAWAHARLAL NEHRU UNIVERSITY                      ..... Respondent
                                                    Present:   Mr. Jawahar Raja and Mr. Archit
                                                               Krishna, Advs. for petitioner in item
                                                               no. 348.
                                                               Mr. Abhik Chimni, Mr. Lakshay Garg
                                                               and Mr. Animes Prusty, Advs. for
                                                               petitioner in item no. 349.
                                                               Ms. Ekta sharma and Mr. Ramakant
                                                               Sharma, Advs. for petitioners in item
                                                               Nos. 351 to 355.
                                                               Mr. Anshu Davar, Adv. for petitioner
                                                               in item no. 356.
                                                               Ms. Ginny J. Rautray, Mr. Samrat
                                                               Anand and Mr. Navdeep Singh, Advs.
                                                               for JNU.
                                  CORAM:
                                  HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                    ORDER

% 21.04.2022 Pleadings are complete. List these matters for hearing on September 14, 2022. A copy of this order be kept in all the petitions.

V. KAMESWAR RAO, J APRIL 21, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59