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State of Punjab - Section

Section 1 in Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab

1. Constitution and Membership.

- The Committee shall consist of five members including the Chairman and the Member-Secretary and shall be constituted by the Chairman, State Board of Technical Education. The Registrar (Exam.) shall be ex-officio Member-Secretary of the Committee.In the absence of the Chairman, the Committee will elect one of its members as the Chairman to conduct the meeting.