Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(b) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(b)Verifying audit, in order to verify the effective functioning of the Safety Management System which has been in operation for atleast three months on board the ship.