Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(27) in Jharkhand Municipal Act, 2011 (27)"Commercial building" means any building, which is used or occupied for carrying on any trade or commerce or industry or any work connected therewith or incidental or ancillary thereto;
