Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(9) in The Rajasthan Sales Tax Rules, 1995 (9)The Commissioner, if satisfied, may be a notification, direct the assessing authorities to issue computerised/new registration numbers or/and registration certificate, to the dealers.
