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NCT Delhi - Section

Section 99 in Delhi Police Act, 1978

99. Punishment for cruelty to animals.

Whoever in any place cruelly beats, goads overworks, ill-treats or tortures or causes or procure to be cruelly, beaten, goaded, overworked, ill-treated or tortured, any animal shall, on conviction, be punished with imprisonment which may extend to one month, or with fine which may extend to one hundred rupees, or with both.