Rajasthan High Court - Jodhpur
Bikaner Vyapar Udhyog Mandal vs The Rajasthan State Industrial ... on 3 November, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 17331/2018
1. Bikaner Vyapar Udhyog Mandal, Chamber Of Commerce
And Industry, Modern Market, Bikaner Through Its Vice
President Vishnupuri S/o Ramnarayan Puri, Aged About
57 Years R/o 1 Kha 22, Pawanpuri, Bikaner.
2. M/s M.p. Industries, Through Its Proprietor Shri Surendra
Patwa S/o Shri Sundar Lal Patwa, Aged About 51 Years,
Resident Of Patwa Group, Joshiwada Inside Kotgate
Bikaner.
----Petitioners
Versus
1. The Rajasthan State Industrial Development And
Investment Corporation Limited, Udhyog Bhawan, Tilak
Marg, Jaipur, Through Its Managing Director.
2. The Regional Manager, Riico, Industrial Area, Bichhwal,
Bikaner.
3. The General Manager, District Industries Centre, Bikaner.
4. District Collector, Bikaner.
----Respondents
For Petitioner(s) : Mr. M.S. Purohit
For Respondent(s) : Mr. Akshay Surana, on behalf of Mr.
Sanjeet Purohit
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 03/11/2018 Mr. Akshay Surana, Advocate, appears on behalf of Mr. Sanjeet Purohit, in caveat for the respondent No.1 and 2.
Notice of the writ petition as well as the stay petition returnable on 26.11.2018 be issued to the respondents No.3 and 4. Connect with S.B. Civil Writ Petition No.16942/2018 and list on 26.11.2018.
(SANDEEP MEHTA),J Pramod/118 Powered by TCPDF (www.tcpdf.org)