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Rajasthan High Court - Jodhpur

Bikaner Vyapar Udhyog Mandal vs The Rajasthan State Industrial ... on 3 November, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                       S.B. Civil Writ No. 17331/2018

                                   1.       Bikaner Vyapar Udhyog Mandal, Chamber Of Commerce
                                            And Industry, Modern Market, Bikaner Through Its Vice
                                            President Vishnupuri S/o Ramnarayan Puri, Aged About
                                            57 Years R/o 1 Kha 22, Pawanpuri, Bikaner.
                                   2.       M/s M.p. Industries, Through Its Proprietor Shri Surendra
                                            Patwa S/o Shri Sundar Lal Patwa, Aged About 51 Years,
                                            Resident Of Patwa Group, Joshiwada Inside Kotgate
                                            Bikaner.
                                                                                          ----Petitioners
                                                                    Versus
                                   1.       The Rajasthan State Industrial Development And
                                            Investment Corporation Limited, Udhyog Bhawan, Tilak
                                            Marg, Jaipur, Through Its Managing Director.
                                   2.       The Regional Manager, Riico, Industrial Area, Bichhwal,
                                            Bikaner.
                                   3.       The General Manager, District Industries Centre, Bikaner.
                                   4.       District Collector, Bikaner.
                                                                                        ----Respondents


                                   For Petitioner(s)         :   Mr. M.S. Purohit
                                   For Respondent(s)         :   Mr. Akshay Surana, on behalf of Mr.
                                                                 Sanjeet Purohit



                                                HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 03/11/2018 Mr. Akshay Surana, Advocate, appears on behalf of Mr. Sanjeet Purohit, in caveat for the respondent No.1 and 2.

Notice of the writ petition as well as the stay petition returnable on 26.11.2018 be issued to the respondents No.3 and 4. Connect with S.B. Civil Writ Petition No.16942/2018 and list on 26.11.2018.

(SANDEEP MEHTA),J Pramod/118 Powered by TCPDF (www.tcpdf.org)