Kerala High Court
Anirudhan vs Babu
Author: V. Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
WEDNESDAY, THE 23RD DAY OF MAY 2012/2ND JYAISHTA 1934
OP(C).No. 1290 of 2012 (O)
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OS.380/2004 of PRINCIPAL SUB COURT,ATTINGAL
PETITIONER(S)/PETITIONERS:
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1. ANIRUDHAN
AGED 50 YEARS, S/O.VISWANATHAN
RESIDING ATVILAYIL VEEDU (SREE VISAKH) MANJADIMOODU
CHIRAYINKIL, SARKARA VILLAGE
NOW RESIDING ATSUMANGALI, KURAKADA P.O.
KIZHUVILAM VILLAGE.
2. SUMAM
AGED 42 YEARS, W/O.ANIRUDHAN
RESIDING AT VILAYILVEEDU (SREE VISAKH)
MANJADIMOODU, CHIRAYINKIL,SARKARA VILLAGE
NOW RESIDING AT SUMANGALI,KURAKADA P.O.
KIZHUVILAM VILLAGE.
BY ADVS.SRI.BABU KARUKAPADATH
SMT.M.A.VAHEEDA BABU
SRI.JAGAN GEORGE
SRI.K.A.NOUSHAD
SRI.P.G.PRAMOD
RESPONDENT(S):
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BABU
AGED 53 YEARS, S/O.RAMAKRISHNAN
RESIDING ATARAPPURA VEEDU, MANJADIMOODU
CHIRAYINKIL,THIRUVANANTHAPURAM DISTRICT.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23-05-2012, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 1290/2012
APPENDIX
PETITIONER(S) EXHIBITS
EXT.P-1 A TRUE COPY OF COMMON JUDGEMENT DATED 26.03.10 IN O.S.
NO.371/04 AND O.S.NO.380/04
EXT.P-2 A TRUE COPY OF MEMORANDUM OF APPEAL IN A.S.NO.59/10
FILED AGAINST THE JUDGEMENT IN O.S.NO.371/04 BEFORE THE
HON'BLE SUB COURT, ATTINGAL.
EXT.P-3 A TRUE COPY OF MEMORANDUM OF APPEAL IN A.S.NO.60/10
FILED AGAINST THE JUDGMENT IN O.S.NO.380/04 BEFORE THE
HON'BLE SUB COURT, ATTINGAL.
RESPONDENTS' EXHIBITS : NIL
/TRUE COPY/
P.A. TO JUDGE.
V. CHITAMBARESH, J
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OP(C) NO. 1290 OF 2012
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Dated this the 23rd day of May, 2012
JUDGMENT
The suit filed by the petitioners was decreed and suit filed by the respondent was dismissed by Ext.P1 common judgment. The respondent has preferred Exts.P2 and P3 appeals and the same are numbered as A.S. Nos. 59/2010 and 60/2010 on the file of the court of the Subordinate Judge of Attingal. The remarks obtained from the concerned Judge by the Registry reveal that both the appeal suits are peremptorily posted to 15.06.2012.
2. I direct the court of the Subordinate Judge of Attingal to dispose of A.S. Nos. 59/2010 and 60/2010 within a period of four months from the date of receipt of a copy of this judgment.
The Original Petition is disposed of as above.
V. CHITAMBARESH JUDGE ncd