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Chattisgarh High Court

Dhimra Sao Pila Babu Proprietorship ... vs South Eastern Coalfields Limited 23 ... on 20 July, 2018

Bench: Ajay Kumar Tripathi, Manindra Mohan Shrivastava

                                                              1



                                                                                                    NAFR
                                HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Writ Petition (C) No. 1862 of 2018
                        Dhimra Sao Pila Babu proprietorship firm through the proprietor - Suyash
                         Gupta, S/o Sakhi Gopal Gupta, aged about 34 years, R/o Ward No.1, Nadipar,
                         Chandraika Complex, Ambikapur Road, Manendragarh, District Koriya (C.G.)
                                                                                             ---- Petitioner
                                                           Versus
                     1. South Eastern Coalfields Limited through the Managing Director, South Eastern
                        Coalfields Limited, Seepat Road, Bilaspur, District Bilaspur (C.G.)
                     2. General Manager, South Eastern Coalfields Limited, Korba Area, PO - Korba,
                        District Korba (C.G.)
                     3. Deputy General Manager, South Eastern Coalfields Limited, Korba Area, PO -
                        Korba, District Korba (C.G.)
                     4. Staff Officer (E&M), South Eastern Coalfields Limited, Korba Area, PO - Korba,
                        District Korba (C.G.)
                                                                                      ---- Respondents

For Petitioner : Shri Awadh Tripathi, Advocate. For Respondents : Shri Vaibhav Shukla, Advocate.

Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Manindra Mohan Shrivastava Order on Board Per Ajay Kumar Tripathi, Chief Justice 20.07.2018

1. Counsel for the Petitioner seeks liberty to withdraw the petition in the present form and content.

2. The writ application stands disposed off as withdrawn.

                                  Sd/-                                                 Sd/-

                          (Ajay Kumar Tripathi)                          (Manindra Mohan Shrivastava)
                              Chief Justice                                         Judge
Brijmohan