Madhya Pradesh High Court
Lokendra Ambiya vs M.P. State Electricity Board (Now Known ... on 21 October, 2016
Review Petition N0. 115 of 2016 21.10.2016
Review Petitioner--Lokendra Ambiya is present in person.
As prayed, list after ten days. (P. K. J aiswal) (J. K. Jain) Judge Judge PP