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Madhya Pradesh High Court

Lokendra Ambiya vs M.P. State Electricity Board (Now Known ... on 21 October, 2016

Review Petition N0. 115 of 2016

21.10.2016

Review Petitioner--Lokendra Ambiya is present in person.

As prayed, list after ten days. (P. K. J aiswal) (J. K. Jain) Judge Judge PP