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Delhi High Court - Orders

Amway India Enterprises Private ... vs Commissioner, Vat, Delhi & Ors on 13 February, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh, Dharmesh Sharma

                                          $~8 to 11
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +                VAT APPEAL 11/2021 & CM APPL.40395/2021
                                                      AMWAY INDIA ENTERPRISES PRIVATE
                                                      LIMITED                              .....Appellant
                                                                   Through: None.
                                                                   versus

                                                      COMMISSIONER, VAT, DELHI & ORS.         .....Respondents
                                                                   Through: Appearance not given.
                                          9                        WITH
                                          +                        VAT APPEAL 13/2021
                                                      AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
                                                                   Through: None.
                                                                   versus

                                                      COMMISSIONER, VAT, DELHI & ORS.         .....Respondents
                                                                   Through: Appearance not given.
                                          10                       WITH
                                          +                        VAT APPEAL 14/2021
                                                      AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
                                                                   Through: None.
                                                                   versus

                                                      COMMISSIONER, VAT, DELHI & ORS.         .....Respondents
                                                                   Through: Appearance not given.
                                          11                       AND
                                          +                        VAT APPEAL 29/2022
                                                      AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
                                                                   Through: None.
                                                                   versus

                                                      COMMISSIONER, VAT, DELHI & ORS.         .....Respondents
                                                                  Through: Mr. Tushar Sannu, ASC (GNCTD)
                                                                            with Mr. Shivam, Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2025 at 21:25:43
                                                       CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                      JUSTICE DHARMESH SHARMA
                                                               ORDER

% 13.02.2025

1. This hearing has been done through hybrid mode.

2. Counter affidavits have not been filed despite repeated opportunities. These matters are of 2021.

3. As a last and final opportunity, let the counter affidavits be filed by the next date of hearing. If there are no counter affidavits filed, the matter would proceed on the next date of hearing.

4. List before the Joint Registrar on 3rd March, 2025.

5. List before the Court on 3rd April, 2025.

PRATHIBA M. SINGH, J.

DHARMESH SHARMA, J.

FEBRUARY 13, 2025/dk/Am This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 21:25:43