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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 16 in The Jammu and Kashmir Control of Building Operations Act, 1988

16. Delegation.

- The Authority may, by notification in the Government Gazette, direct that any power exercisable by it under this Act except the power to make regulations, may also be exercised in such cases and subject to such condition, if any, as may be specified in the notification, by such officer or local authority as may be mentioned therein.