Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Assam - Subsection Section 22(2)(k) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000 (k)the procedure and manner for payment of fees under this Act and of money payable because of composition of offence under Section 15 ;