Section 9C in The Bihar Molasses (Control) Act, 1947
9C. Provisions of storage tanks, etc.
- If any owner, manager or occupier of a factory or stockist is, by order, required by the Controller to construct tanks or other receptacles for the storage of molasses within the precincts of his factory or place of business, it shall be the duty of such owner, manager, occupier or stockist -(a)to provide such tanks or receptacles within such time and in conformity with such specification as may be specified in the order.(b)to keep the tanks or receptacles in a proper state of repairs, and(c)to take all reasonable precautions to ensure that the molasses stored in such tanks or receptacles does not deteriorate in quality on account of any intake of water or due to any other preventable cause.
