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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(28) in The Maharashtra Universities Act, 1994

(28)to supervise, control and regulate the conduct and discipline of the students of the university, [*] [The word 'affiliated' was deleted by Maharashtra 55 of 2000, section 4(i).] colleges, institutions, recognized institutions, schools and hostels;