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State of Andhra Pradesh - Section

Section 17G in A.P. Farmers Organisation Rules, 1997

17G. The following are the authorities to remove the erring office bearers of the Farmers Organisations.

- (i) Removal of office bearers:
(a)The Superintending Engineer concerned shall be the authority to issue directions for proper functioning of the Water Users Association and remove any member of territorial constituency or President or Vice President of any Water Users Association in his jurisdiction under Section 41A of the Act.
(b)The Chief Engineer concerned shall be the authority to issue directions for proper functioning of the Distributory Committee and remove any president or Vice President of Distributory Committee in his jurisdiction under Section 41A of the Act.
(c)The Commissioner shall be the authority to issue directions for proper functioning of Project Committee and remove any Chairman or Vice-Chairman of Project committee in his jurisdiction under Section 41A of the Act.
Note. - The authority mentioned above shall give a reasonable opportunity to the aggrieved party to represent their cases before they are removed from their posts.