Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(iii) in Andhra Pradesh Forest Produce (Storage and Depot) Rules, 1989 (iii)"Divisional Forest Officer" means the Divisional Forest Officer having jurisdiction over the area concerned;
