Section 18 in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999
18. Retainer Fee.
- Retainer fee shall be paid to the following Law Officers as shown against each:-(1)Public Prosecutor in the High Court shall be paid retainer fee of Rs. 1250/- (Rupees One thousand two hundred and fifty only) per month.(2)Additional Public Prosecutor in the High Court shall be paid retainer fee of Rs. 1,000/- (Rupees One thousand only) per month.
