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Union of India - Section
Section 12 in The Clean Energy Cess Rules, 2010
12. General penalty.
- Whoever contravenes any of the provisions of these rules shall be liable to pay a penalty which may extend to ten thousand rupees and confiscation of the goods in question in respect of which the contravention is made, if no penalty is provided elsewhere.Form IMonthly return for removal of specified goods(See Rule 11)| Name of Producer | : |
| Full Address | : |
| Registration Number | : |
| Month | : |
| Description of specified goods | : |
| Quantity of specified goods removed during themonth (in MT) | Rate of cess per tonne (Rs. per tonne) | Total cess payable as per billing (Rs.) | Total cess paid (Rs.) | Remarks |