Delhi High Court - Orders
M/S Delhi State Industrial & ... vs M/S Bls Sumer Joint Venture on 15 January, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 264/2018, CM No. 47776/2018
M/S DELHI STATE INDUSTRIAL & INFRASTRUCTURE
..... Appellant
Through: Mr. Harish Malhotra, Sr. Adv. with
Mr. M. Cinmoy, Mr. Arvind Kr.
Pandey and Mr. Jateender Kumar,
Advs.
versus
M/S BLS SUMER JOINT VENTURE
..... Respondent
Through: Mr. Sandeep Sethi, Sr. Adv. with
Mr. Ashish, Mr. Gautam Bajaj and
Mr. Rohan, Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 15.01.2019 List for hearing on February 28, 2019. Interim order to continue.
CHIEF JUSTICE V. KAMESWAR RAO, J JANUARY 15, 2019/aky