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Delhi High Court - Orders

M/S Delhi State Industrial & ... vs M/S Bls Sumer Joint Venture on 15 January, 2019

Author: V. Kameswar Rao

Bench: Chief Justice, V. Kameswar Rao

$~10
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    FAO(OS) (COMM) 264/2018, CM No. 47776/2018
     M/S DELHI STATE INDUSTRIAL & INFRASTRUCTURE
                                                     ..... Appellant
                   Through: Mr. Harish Malhotra, Sr. Adv. with
                              Mr. M. Cinmoy, Mr. Arvind Kr.
                              Pandey and Mr. Jateender Kumar,
                              Advs.
                   versus

     M/S BLS SUMER JOINT VENTURE
                                                          ..... Respondent
                        Through:    Mr. Sandeep Sethi, Sr. Adv. with
                                    Mr. Ashish, Mr. Gautam Bajaj and
                                    Mr. Rohan, Advs.
     CORAM:
     HON'BLE THE CHIEF JUSTICE
     HON'BLE MR. JUSTICE V. KAMESWAR RAO
                  ORDER

% 15.01.2019 List for hearing on February 28, 2019. Interim order to continue.

CHIEF JUSTICE V. KAMESWAR RAO, J JANUARY 15, 2019/aky