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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(9) in Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(9)"Land" means agricultural land, and includes horticultural land, Kharaur land, land with bamboo clumps, pasture land, cultivable waste land, homesteads, tanks, wells and water channels;