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[Cites 0, Cited by 0] [Section 33(5)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(5)(f) in The Gujarat University Act, 1949

(f)that due provision is made as far as circumstances permit, for the residence of the Principal and other members of the teaching staff in or near the college or the place provided for the residence of students;