Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Kandla Harbour Craft Rules, 1955 1. Short title and application. - (i) These rules maybe called the Kandla Harbour Craft Rules, 1955.(ii)They shall apply to the Port of Kandla.
