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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(d) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(d)"off-shore campus" means a campus of the private university established by it outside the country, operated and maintained as its constituent unit, having the university's compliment of facilities, faculty and staff;