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State of Tamilnadu - Section

Section 8 in Tamil Nadu Agricultural University Act, 1971

8. Officers of University.

- The University shall consist of the following officers, namely:-
(1)Chancellor;
(2)Pro-Chancellor;
(3)Vice-Chancellor;
(4)Registrar;
(5)Comptroller;
(6)Dean;
(7)Director of Research;
(8)Director of Extension Education; and
(9)Such other persons as may be declared by the statutes to be officers of the University.